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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Tamilnadu - Subsection

Section 73(17) in Tamil Nadu Educational Inspection Code

(17)The teaching practice records of pupil-teachers under training may be preserved for one year after the completion of their training course.Paper relating to GPF advance one year after an interval of two years: - (1) Office journal of inspecting officers.