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Union of India - Section

Section 19 in The Food Corporations Rules, 1965

19. [ Annual statement of accounts and balance sheet. [Substituted by Notification No. G.S.R. 1133(E), dated 2.12.2016 (w.e.f. 13.1.1965)]

(1)The annual statement of accounts containing balance sheet in Form 'A', statement of profit and loss, account in Form 'B' and cash flow statement in Form 'C' shall be prepared by the Corporation.
(2)The annual statement of accounts of the Corporation shall be prepared by following the mandatory accounting standards of the Institute of Chartered Accountants of India established under section 3 of the Chartered Accountants of India Act, 1949 (38 of 1949) and any deviation from such accounting standards shall be disclosed as per the provisions of schedule III of the Companies Act, 2013 (18 of 2013);]
19. [ Investment of funds in shares an securities] [Inserted vide notification No. GSR 156 dated 28.1.1966].- The Corporation may also invest its funds in the purchase of(i) Securities of the Central or any State Government;(ii) [ Shares of State-owned or state-aided undertakings engaged in the processing of foodgrains and other foodstuff and share of any other public or private undertakings, with the period approval of the Central Government.] [Inserted vide notification No. GSR 1576 dated 6.10.1966]
[Form A] [Substituted by Notification No. G.S.R. 1133(E), dated 2.12.2016 (w.e.f. 13.1.1965)](See rule 19)Balance Sheet as at 31st March(Rs. in Lakh)
SI. No. Particulars Note No. Figures as at the end of current reporting period Figures as at the end of previous reportingperiod
(1) (2) (3) (4) (5)
I. Equity and Liabilities      
A Shareholders' funds(a) Share capital(b) Reserve and surplus(c) Money received against share warrants      
B Share application money pending allotment      
C Non-current liabilities(a) Long-term borrowings(b) Deferred tax liabilities (Net)(c) Other long term liabilities(d) Long term provisions      
D Current Liabilities(a) Short-term borrowings(b) Trade payables(c) Other current liabilities(d) Short-term provisions      
  TOTAL (A + B + C + D)      
II. Assets      
E Non-current Assets      
  (a) Fixed assets(i) Tangible assets(ii) Intangible assets(iii) Capital work-in-progress(iv) Intangible assets underDevelopment(b) Non-current investments(c) Deferred tax assets (net)(d) Long-term loans and advances(e) Other non-current assets      
F Current Assets      
  (a) Current investments(b) Inventories(c) Trade receivables(d) Cash and cash equivalents(e) Short-term loans and advances(f) Other current assets      
  Total (E + F)      
  Significant accounting policies      
  General Notes      
[Form 'B'] [Substituted by Notification No. G.S.R. 1133(E), dated 2.12.2016 (w.e.f. 13.1.1965)](See rule 19(1))Statement of Profit and Loss Account for the year ended 31st March(Rs. in Lakh)
Sl. No. Particulars Note No. Current Year Previous Year
(1) (2) (3) (4) (5)
A. Income      
1. Revenue      
  (a) Sale 1    
  (b) Subsidy on Foodgrains 2    
  (c) Other Receipts 3    
2. Other Income 4    
3. Accretion/ (Decretion) in Inventories 5    
  Total (A)      
B. Expenditure:      
1. Purchase 6    
2. Milling Charges      
3. Freight 7    
4. Storage Cost 8    
5. Handling Expenses 9    
6. Employees Remuneration and benefits Other expenses 10    
7. Depreciation and Amortisation on :      
8. (a) Fixed Assets      
  (b) Intangible Assets      
9. Interest 11    
10. Income/(Expense) pertaining to prior Years (Net) 12    
  Total (B)      
11. Excess of Income over Expenditure(A-B)      
         
12. Profit/(loss) before tax      
  Less: provision for Tax      
  (a) Current Tax      
  (b) Deferred Tax      
  (c) Tax pertaining to Earlier Years      
13. Profit after Tax/(Loss) carried down to profit and LossAppropriation Account      
  Less: Transfer to Reserve Fund under section 33(1) of theFood Corporation's Act, 1964      
  Less: Balance of Net profit transferred to Reserve Fund undersection 33(2) of the Food Corporation's Act, 1964      
  carried to the Balance Sheet.      
[Form 'C'] [Substituted by Notification No. G.S.R. 1133(E), dated 2.12.2016 (w.e.f. 13.1.1965)][See rule 19(1)]Cash Flow Statement for the year ended 31st March...(Rs. in Lakh)
Sl. No. Particular Current year Previous year
(1) (2) (3) (4)
I Cash Flow From Operating Activities    
  Net profit/(loss) before taxation    
  Adjustments for:-    
  Depreciation    
  Amortisation    
  Interest expense    
  Debts written off    
  Foreign exchange variance    
  Deferred Revenue Expenditure written off    
  Allowances for Bad and Doubtful Debt, Loans and Advances,Deposits and other Claim Receivable    
  Loss/ (Profit) on sale of Asset    
  Interest income    
  Foreign exchange variance    
  Operating profit before working capital changes in:-    
  Reserve and Surplus    
  Trade Payable    
  Deposits Repayable    
  Interest Payable    
  Other Payable    
  Long term loans and advances, Deposits and Other Claim    
  Receivables    
  Inventories    
  Trade Receivable    
  Short Terms Loans and Advances    
  Sugar Price Equalisation Fund    
  Miscellaneous Expenditure (To the extent not written off oradjusted)    
  Advance Payment of Income Tax    
  Net Cash generated from operating activities (A)    
II Cash Flow From Investing Activities:    
  Sale of Fixed Assets    
  Purchase of Fixed Assets    
  Net Cash used in Investing activities (B)    
III Cash Flow From Financing Activities:    
  Capital subscribed by Government of India(GOI)    
  Long term borrowing through GOI    
  Loans and advances from Banks    
  Interest Expense    
  Net cash used in financing activities (C)    
IV Net Increase in cash and cash equivalents (D) = (A+B+C)    
  Add: Cash and cash equivalents at the beginning of the year.    
V Cash and cash equivalents at the end of the year.