Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(3A)] [Section 22] [Entire Act] State of Maharashtra - Subsection Section 22(3A)(a) in The Maharashtra Public Trusts Act, 1950 (a)when its purpose is completely fulfilled; or