Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 60 in Karnataka Irrigation Act, 1965 60. Offences under this Act to be cognizable. - All offences under this Act except offences under clauses (vii) and (viii) of section 55, shall be cognizable.
