Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Odisha - Subsection

Section 73(1) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(1)The Minister-in-charge of the department to which the Bill relates and the Member who introduced the Bill shall be members of every Select Committee.