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Supreme Court - Daily Orders

The State Of Punjab vs Parminder Singh on 5 July, 2023

Author: Krishna Murari

Bench: Krishna Murari

                                                 1

     ITEM NO.34                         COURT NO.8                SECTION II-B

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)             No(s).    6634/2023

     (Arising out of impugned final judgment and order dated 13-04-2023
     in CRWP No. 3499/2023 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     THE STATE OF PUNJAB & ORS.                                    Petitioner(s)

                                                VERSUS

     PARMINDER SINGH                                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.105134/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT )

     WITH
     SLP(Crl) No. 6803/2023 (II-B)
     ( IA No.107538/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

      SLP(Crl) No. 6877/2023 (II-B)
     ( IA No.108309/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

      SLP(Crl) No. 6819/2023 (II-B)
     (FOR ADMISSION and I.R. and IA No.107735/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

      SLP(Crl) No. 6879/2023 (II-B)
     ( IA No.108320/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

      SLP(Crl) No. 6928/2023 (II-B)
     (FOR ADMISSION and I.R. and IA No.109161/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

      SLP(Crl) No. 6929/2023 (II-B)
     ( IA No.109175/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

      SLP(Crl) No. 7303/2023 (II-B)
     ( IA No.115511/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
Signature Not Verified


     JUDGMENT)
Digitally signed by
GEETA AHUJA
Date: 2023.07.05
17:49:39 IST
Reason:


     Date : 05-07-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE KRISHNA MURARI
                                  2

         HON'BLE MR. JUSTICE SANJAY KUMAR

For Petitioner(s)
                    Mr. Shyam Divan, Sr. Adv.
                    Mr. Ajay Pal, AOR
                    Mr. Gaurav Garg Dhuriwala, A.A.G.
                    Mr. Amardeep Hooda, Adv.
                    Mr. Mayank Dahiya, Adv.
                    Ms. Sugandh Rathor, Adv.

For Respondent(s)   Mr. Harish Salve, Sr. Adv.
                    Mr. Rishi Sehgal, Adv.
                    Ms. Arveen Sekhon, Adv.
                    Ms. Nikita Gill, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Tag alongwith MA Diary No. 18424/2023.

(SONIA GULATI)                                     (BEENA JOLLY)
SENIOR PERSONAL ASSISTANT                        COURT MASTER (NSH)