Supreme Court - Daily Orders
The State Of Punjab vs Parminder Singh on 5 July, 2023
Author: Krishna Murari
Bench: Krishna Murari
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ITEM NO.34 COURT NO.8 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 6634/2023
(Arising out of impugned final judgment and order dated 13-04-2023
in CRWP No. 3499/2023 passed by the High Court Of Punjab & Haryana
At Chandigarh)
THE STATE OF PUNJAB & ORS. Petitioner(s)
VERSUS
PARMINDER SINGH Respondent(s)
(FOR ADMISSION and I.R. and IA No.105134/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
WITH
SLP(Crl) No. 6803/2023 (II-B)
( IA No.107538/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(Crl) No. 6877/2023 (II-B)
( IA No.108309/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(Crl) No. 6819/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.107735/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 6879/2023 (II-B)
( IA No.108320/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(Crl) No. 6928/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.109161/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 6929/2023 (II-B)
( IA No.109175/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(Crl) No. 7303/2023 (II-B)
( IA No.115511/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
Signature Not Verified
JUDGMENT)
Digitally signed by
GEETA AHUJA
Date: 2023.07.05
17:49:39 IST
Reason:
Date : 05-07-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
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HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s)
Mr. Shyam Divan, Sr. Adv.
Mr. Ajay Pal, AOR
Mr. Gaurav Garg Dhuriwala, A.A.G.
Mr. Amardeep Hooda, Adv.
Mr. Mayank Dahiya, Adv.
Ms. Sugandh Rathor, Adv.
For Respondent(s) Mr. Harish Salve, Sr. Adv.
Mr. Rishi Sehgal, Adv.
Ms. Arveen Sekhon, Adv.
Ms. Nikita Gill, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag alongwith MA Diary No. 18424/2023.
(SONIA GULATI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)