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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of West Bengal - Subsection

Section 83(1)(b) in West Bengal Town and Country (Planning and Development) Act, 1979

(b)execute any work which is the duty of any person to execute under the scheme, in any case where it appears to the concerned Authority that delay in the execution of the work would prejudice the efficient operation of the scheme.