Himachal Pradesh High Court
Ashwanit @ Neeta (Deceased) Through Lrs vs . Ranjeet on 20 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ashwanit @ Neeta (deceased) through LRS Vs. Ranjeet Singh.
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RSA No. 527 of 2019 20.3.2023 Present: Ms.Vandana, Advocate, vice Mr.Surinder Saklani, Advocate, for the appellants No. 1(a) to 1(d) and appellant No. 2.
Mr.Ajay Sharma, Senior Advocate, alongwith Mr.Atharv Sharma, Advocate, for the respondent.
RSA No. 527 of 2019 and CMP no. 13131 of 2019 On request made on behalf of original counsel for the appellants, matter is adjourned.
List for consideration after two weeks.
(Vivek Singh Thakur), Judge.
20th March, 2023 (Keshav) ::: Downloaded on - 20/03/2023 20:34:30 :::CIS