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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(1)(a) in The M.P. Shops and Establishments Act, 1958

(a)enter, at all reasonable times and with such assistants, if any, being person in the service of the Government or of any Local Authority, as he thinks fit, any place which is or which he has reasons to believe is an establishment;