Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 76 in Punjab Jail Manual, 1996 76. Checking and counting prisoners twice daily. - The Superintendent shall cause the prisoners to be checked and counted atleast twice on each day, namely, at the hour of opening the wards in the morning and of locking up the prisoners in the evening.
