Madhya Pradesh High Court
Bhura Chourasiya vs United Briberies Ltd. on 27 April, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 4424 of 2021 (BHURA CHOURASIYA Vs UNITED BRIBERIES LTD.) Dated : 27-04-2022 Shri Anuj Pathak, learned counsel appearing for petitioner prays for short time to file an application along with documents which were filed before Commissioner for withdrawal of Rs.1,00,00/-.
List the matter after two weeks.
(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2022.04.27 14:15:34 +05'30'