Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Jammu-Kashmir - Section Section 13 in Jammu and Kashmir Land Revenue Act, 1996 13. Place of Sitting. - A Revenue Officer may for exercising his powers under this Act sit at any place within the local limits of his jurisdiction.
