Bombay High Court
Reliance General Insurance Co. Ltd. ... vs Master Siddhant Mahendra Kadam Thr. Her ... on 20 January, 2021
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
4-FA-ST-31875-2018.doc
Shailaja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL [STAMP] NO.31875 OF 2018
a/w
CIVIL APPLICATION NO.4223 OF 2018
a/w
CIVIL APPLICATION NO.4224 OF 2018
Reliance General Insurance Co. Ltd. ] Appellant
Vs.
Master Siddhant Mahendra Kadam ]
and another. ] Respondents
.....
Mr. Rahul Mehta i/b KMC Legal Venture, for Appellant and for
Applicant in C.A. No.4223 of 2018 and C.A. No.4224 of 2018.
Mr. T.J. Mendon, for Respondent.
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATE : 20th JANUARY, 2021.
(Through Video Conferencing) P.C.
1. S.O to 10th February, 2021.
2. This order will be digitally signed by the Personal Assistant of this Court. All concerned shall act on production by fax or e- mail of a digitally signed copy of this order.
[PRITHVIRAJ K. CHAVAN, J.] 1 of 1 Shailaja S. Digitally signed by Shailaja S. Halkude Halkude Date: 2021.01.22 10:17:00 +0530