Section 20(1)(b) in The Saurashtra University Act, 1965

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(b) in The Saurashtra University Act, 1965

(b)to sanction the transfer of any amount within a budget grant from one minor head to another or from a subordinate head under one minor head to a subordinate head under another minor head, or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Gujarat - Subsection

Section 20(1)(b) in The Saurashtra University Act, 1965