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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(1) in Kerala Agricultural University Act, 1971

(1)The University shall, subject to the provisions of this Act and the Statutes be open to all persons:Provided that nothing in this section shall be deemed to require the University to admit to any course of study to any person who does not meet the prescribed academic standards for admission or to retain on the rolls of the University any person whose academic records are below the minimum standards required for the award of a degree or diploma or certificate or whose personal conduct is such as to inimical to the appropriate rights and privileges of other students and staff, or to admit to any course of study a large number or students that can be accommodated with the available facilities of the University and as determined by the Academic Council.