Punjab-Haryana High Court
Satya Devi vs The Director Rural Developement & ... on 8 February, 2023
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HARYANA & HARYANA
AT CHANDIGARH.
CWP-15422-2017
Date of Decision : 08.02.2023
SATYA DEVI ....Petitioner
VERSUS
DIRECTOR RURAL DEVELOPEMENT AND PANCHAYAT,
PUNJAB & ORS. .....Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE KULDEEP TIWARI
Present: Mr. Suram Singh Rana, Advocate and
Mr. Arvind Kumar Sharma, Advocate
for the petitioners.
Mr. Maninder Singh, Sr. DAG, Punjab.
Mr. V.K.Sandhir, Advocate
for the Gram Panchayat.
****
SURESHWAR THAKUR, J. (Oral)
For orders, see judgment of even date passed in CWP-19718- 2018 titled as KRISHAN KUMAR Versus STATE OF PUNJAB AND ORS.
(SURESHWAR THAKUR) JUDGE (KULDEEP TIWARI) 08.02.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 16-02-2023 14:10:14 :::