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Punjab-Haryana High Court

Satya Devi vs The Director Rural Developement & ... on 8 February, 2023

Author: Sureshwar Thakur

Bench: Sureshwar Thakur

        IN THE HIGH COURT OF HARYANA & HARYANA
                      AT CHANDIGARH.

                                             CWP-15422-2017
                                             Date of Decision : 08.02.2023

SATYA DEVI                                                        ....Petitioner

                             VERSUS

DIRECTOR RURAL DEVELOPEMENT AND PANCHAYAT,
PUNJAB & ORS.                         .....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE KULDEEP TIWARI

Present:        Mr. Suram Singh Rana, Advocate and
                Mr. Arvind Kumar Sharma, Advocate
                for the petitioners.

                Mr. Maninder Singh, Sr. DAG, Punjab.

                Mr. V.K.Sandhir, Advocate
                for the Gram Panchayat.

                     ****
SURESHWAR THAKUR, J. (Oral)

For orders, see judgment of even date passed in CWP-19718- 2018 titled as KRISHAN KUMAR Versus STATE OF PUNJAB AND ORS.

(SURESHWAR THAKUR) JUDGE (KULDEEP TIWARI) 08.02.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 16-02-2023 14:10:14 :::