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State of Mizoram - Section

Section 11 in Mizoram Liquor (Prohibition and Control) Act, 2014

11. Power to declare dry days.

- The Commissioner may, by order declare any day, or days as dry day, or days for the whole of Mizoram to which this Act applies or for any local area comprised therein in which sale and consumption of any intoxicating liquor shall be prohibited and no liquor shop shall be opened.