Supreme Court - Daily Orders
Swiss Garnier Life Sciences vs U.O.I.. on 7 May, 2014
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ITEM NO.6 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 346 OF 2014
SWISS GARNIER LIFE SCIENCES & ANR. Petitioner(s)
VERSUS
U.O.I.& ORS. Respondent(s)
(With appln(s) for ex-Parte stay, permission to file lengthy list of
dates and office report)
(For preliminary hearing)
Date: 07/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s)
Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Ms. Priyambada Mishra, Adv.
M/S. Khaitan & Co., Advs.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP (C)No. 34893 of 2013, Civil Appeal No. 329 of 2008 and Writ Petition (Civil) No. 135 of 2014.
[Nidhi Ahuja] [Sharda Kapoor]
Court Master Court Master