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Supreme Court - Daily Orders

Swiss Garnier Life Sciences vs U.O.I.. on 7 May, 2014

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ITEM NO.6                       COURT NO.4             SECTION X

                S U P R E M E      C O U R T   O F    I N D I A
                                RECORD OF PROCEEDINGS

WRIT PETITION (CIVIL) NO(s). 346 OF 2014

SWISS GARNIER LIFE SCIENCES & ANR.                        Petitioner(s)

                     VERSUS

U.O.I.& ORS.                                              Respondent(s)

(With appln(s) for ex-Parte stay, permission to file lengthy list of
dates and office report)

(For preliminary hearing)

Date: 07/05/2014      This Petition was called on for hearing today.

CORAM :
            HON’BLE MR. JUSTICE A.K. PATNAIK
            HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA

For Petitioner(s)
                       Mrs. Vanita Bhargava, Adv.
                       Mr. Ajay Bhargava, Adv.
                       Ms. Priyambada Mishra, Adv.
                       M/S. Khaitan & Co., Advs.

For Respondent(s)


               UPON hearing counsel the Court made the following
                                   O R D E R

Issue notice.

Tag with SLP (C)No. 34893 of 2013, Civil Appeal No. 329 of 2008 and Writ Petition (Civil) No. 135 of 2014.





     [Nidhi Ahuja]                                 [Sharda Kapoor]
      Court Master                                   Court Master