Section 2(a) in The Rajasthan Jagirdars Debt Reduction Act, 1956
(a)[ "Abu area" means the territory comprised in Abu Road taluka of Banaskantha district in the State of Bombay as it existed immediately before the first day of November, 1956; [Substituted by Rajasthan Act 1 of 1958.](aa)"Ajmer area" means the territory comprised in the State of Ajmer as it existed immediately before the first day of November, 1956;]
