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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(3) in Kerala Private Forests (Vesting and Assignment) Act, 1971

(3)The extent of private forests or lands comprised in private forest which may be assigned to each of the categories of persons specified in sub-section (1) and the order pr preference in which assignment may be made shall be such as may be prescribed.