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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(3) in The Oil Mines Regulations, 2017

(3)The compressors in the compressor shed or house shall be fitted with-
(a)pressure relief valves on inlet and all stages to prevent pressure build up above the predetermined set point;
(b)high discharge temperature shut down mechanism and high cooling water temperature switch fitted on cooling water return line to shut the compressor in the event of a fault;
(c)high inlet, inter stage and discharge pressures shut down mechanisms;
(d)low lube oil pressure shut down mechanism;
(e)low cooling water flow switch fitted to the cooling water return line to shut the compressor in the event of fault; and
(f)a remote isolation switch, wherever applicable, for emergency shutdown with manual reset at control panel.