Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] NCT Delhi - Subsection Section 5(5) in The Delhi Agricultural Cattle Preservation Act, 1994 (5)The form of permit and the fee for issuing permit shall be such as may be prescribed by the rules framed under section 19 of the Act.
