Securities And Exchange Board Of India - Subsection
Section 15(1B) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995
(1B)Nothing contained in sub-regulation (1A) shall be deemed to prejudice the applicability of any other law, regulation or guideline.] [Inserted by Not. F.No. LAD-NRO/GN/2008/10/126204, dated 22.5.2008]
