Madhya Pradesh High Court
Rajkumar vs Ajay Kumar on 18 April, 2017
Writ Petition No.931/2017 18/04/2017
Parties through their counsel. Learned counsel for the petitioner prays for listing of the matter after a week. Prayer is allowed. List the matter on 08/05/2017 . (S. C. Sharma) J U D G E Tej