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[Cites 0, Cited by 0] [Section 219] [Entire Act]

Union of India - Subsection

Section 219(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)In sections where Fog Safe device system is yet to be implemented, and when during bad weather impairing visibility it becomes necessary to indicate to the Loco pilot of an approaching train the locality of a signal action to be taken by the Station Master on duty shall be in accordance with the special instructions.