Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 316] [Entire Act] State of Karnataka - Subsection Section 316(5) in Karnataka Panchayat Raj Act, 1993 (5)The provisions of this section will have the effect notwithstanding any thing contained in sections 313, 314, and 315.
