Section 115JB(2C)(ii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 115JB(2C)] [Section 115JB] [Entire Act]

Union of India - Subsection

Section 115JB(2C)(ii) in The Income Tax Act, 1961

(ii)"convergence date" means the first day of the first Indian Accounting Standards reporting period as defined in the Indian Accounting Standards 101;

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Union of India - Subsection

Section 115JB(2C)(ii) in The Income Tax Act, 1961