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State of Uttar Pradesh - Section

Section 7 in The U.P. Wheat Products Control and Distribution Order, 1967

7. Rescission.

- The Uttar Pradesh Foodgrains (Control Requisition and Distribution) Order, 1963, is hereby rescinded and the provisions of Sections 6, 8 and 24 of the Uttar Pradesh General Clauses Act, 1904 (U.P. Act No. 1 of 1904), shall apply in relation to its rescission as they apply in relation to the appeal of an enactment by an Uttar Pradesh Act.