Himachal Pradesh High Court
Sh.Amin Chand vs . Sh. Jagat Ram & on 3 August, 2023
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Sh.Amin Chand vs. Sh. Jagat Ram & Others.
RSA No. 269 of 2009 of 03.08.2023 Present: Mr.Sahil Dixit, Advocate, for the appellant.
Mr. K.D. Sood, Senior Advocate with Ms. rt Ranjana Chauhan, Advocate, for respondens No.1 to 4 and 6.
CMP Nos.929, 930, 931, 932 of 2023 Issue notice to proposed legal representatives of deceased respondent No.1, as mentioned in para-3 of the application bearing CMP No.929 of 2023 and deceased respondent No.2, as mentioned in para-3 of the application bearing CMP(M) No.931 of 2023, returnable for 14.09.2023, on taking steps within a period of one week.
(Rakesh Kainthla) Judge August 03, 2023 (reena) ::: Downloaded on - 04/08/2023 20:34:15 :::CIS