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[Cites 0, Cited by 0] [Section 2(32)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(32)(a) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(a)any person including a firm or other body of individuals whether incorporated or not, who for the time being is paying or is liable to pay to the owner the rent of the land or building in respect of which such rent is paid or is payable;