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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Puducherry - Subsection

Section 37(3)(c) in Puducherry Town and Country Planning Act, 1969

(c)Subject to the provisions of sub-section (2), this sub-section shall not apply to any case of a department of the Central Government or the Government or local authority.