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[Section 21]
[Entire Act]
State of Haryana - Subsection
Section 21(1) in Faridabad Complex Administration Building Rules, 1989
| (a) | for a plot of upto 85 square meters | 75% of the area of the plot. |
| (b) | for area between 85-170 square meters | 66-2/3% of the area of the plot |
| (c) | for the next 250 square metres | 50% of the area of the plot |
| (d) | for the remaining portion of the site. | 33-1/3% of the area of the plot |