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State of Uttar Pradesh - Section

Section 200C in The Subsidiary Rules

200C.

The compounder who is permanently attached to the Dudwa Forest Travelling Dispensary in the North Kheri Forest Division and is under the administrative control of the Conservator of Forests, Eastern Circle, may, at the discretion of the Divisional Forest Officer, North Kheri Forest Division, be allowed recess leave on full pay for one month and a half between 1st July and 15th October every year, subject to the conditions laid down in clauses (2) and (3) of rule 200-A above and to the following further conditions:
(1)that he serves all the year round in the North Kheri Forest Division;
(2)that the actual period of recess every year is at the discretion of the Divisional Forest Officer, North Kheri Forest Division, subject to the control of the Conservator of Forests, Eastern Circle; and
(3)that during the recess period the work of the dispensary can be carried on satisfactorily by the Medical Officer.