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[Cites 0, Cited by 0] [Section 782(3)] [Section 782] [Entire Act]

State of Uttar Pradesh - Subsection

Section 782(3)(b) in Rules under the United Provinces Excise Act, 1910

(b)more than 12 grams per 100 c.c. of acetone, aldehyde, and higher ketones estimated as 'acetone' by the formation of Iodoform according to Messenger's Method;