Punjab-Haryana High Court
Gyan Chand vs State Of Punjab And Another on 25 April, 2011
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CRM No. M-12176 of 2011
Decided on:- 25.04.2011
Gyan Chand ......Petitioner
Versus
State of Punjab and another .......Respondents
CORAM HON'BLE MS. JUSTICE NIRMALJIT KAUR
Present: Mr. Pardeep Bajaj, Advocate for the petitioner.
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NIRMALJIT KAUR, J(Oral)
Learned counsel for the petitioner, after arguing for some time, prays that he may be allowed to withdraw the present petition.
Dismissed as withdrawn.
25.04.2011 ( NIRMALJIT KAUR) mamta JUDGE