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State of Tamilnadu - Section

Section 69 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

69.

In each recognized school, fees shall be charged at such rates as may be approved by the Inspector. The prior approval of the Inspector of Anglo-Indian Schools should be obtained for the change in the rate of school fees in recognized Anglo-Indian Schools. The rates will be fixed with reference to the grade and any special circumstances affecting the school or its pupils. In cases where pupils attend the school only in the mornings or any limited portion of the day, the management may charge proportionate fees for such pupils, with the previous approval of the Inspector.A Special fee for medical inspection shall be levied on the male pupils in Standards VI to X the amount of the fee being not less than one-third of the cost of inspection per pupil.In addition to school and boarding fees, fees may be charged for instruction in subject not included in the school's curriculum, e.g., Music, Painting and Dancing. Fees may be charged for games, reading room or for any other special subject.