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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(1)No Candidate seeking employment in a Private Security Agency as Security Guard shall be eligible unless he passed 8th class and for supervisors, it shall be intermediate or SSC with two years of experience as security guard and should have working knowledge of Telugu, Hindi and English.