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Union of India - Section

Section 22 in First Statutes of the National Institute of Design, Ahmedabad

22. Activity Chairpersons.

- The Director may nominate Activity Chairpersons for various activities and objectives of the Institute from amongst faculty members of the Institute not below the rank of Senior Designers on rotation basis for a term of three years as under:-
(a)Activity Chairperson (Education);
(b)Activity Chairperson (Research and Publication);
(c)Activity Chairperson (Integrated Design Services);
(d)Activity Chairperson (Outreach);
(e)Activity Chairperson (Knowledge Management Centre);
(f)Activity Chairperson (Industry and Online Programmes);
(g)Activity Chairperson (International Programmes);
(h)or any other Activity Chairperson:
Provided that in case of any administrative or academic emergencies, the Director may, before the expiry of the term of any Activity Chairperson, nominate another incumbent as such Activity Chairperson.