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Punjab-Haryana High Court

Hsidc (Now Hsiidc) vs Chuni Lal & Ors on 5 July, 2019

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                 AT CHANDIGARH


                                            RFA No.5279 of 2013 (O&M)
                                            Date of decision: 05.07.2019


HSIDC (Now Haryana State Industrial & Infrastructure Development
Corporation Ltd.)
                                                  ....Appellant(s)

                                        Versus

Chuni Lal and others

                                                          ....Respondent(s)


CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA


Present:   Mr. Pritam Singh Saini, Advocate
           Mr. Vishal Garg, Advocate for the HSIIDC.

           Mr. Arun Jain, Sr. Advocate with
           Mr. Amit Jain, Advocate
           Mr. Neeraj Jain, Sr. Advocate with
           Mr. Ajit Malik, Advocate
           Mr. Ashwani Talwar, Advocate and
           Mr. Aakash Shreedhar, Advocate
           Mr. Navneet Singh, Advocate
           Mr. Alok Jain, Advocate
           Mr. Manoj Yadav, Advocate
           Mr. R.S. Malik, Advocate
           Mr. R.S. Yadav, Advocate
           Mr. S.R. Hooda, Advocate
           Mr. S.P. Khatri, Advocate
           Mr. Virender Khatri, Advocate
           Mr. Gaurav Tyagi, Advocate for
           Mr. Ashok Tyagi, Advocate
           Mr. Ajit Singh Lamba, Advocate
           Mr. Gautam Kaile, Advocate for
           Mr. Ashwani Antil, Advocate
           Mr. Virender Rana, Advocate
           Ms. Parveen, Advocate for
           Mr. R.S. Budhwar, Advocate
           Mr. Praful Rana, Advocate for
           Mr. R.K. Arya, Advocate
           Mr. Rambir Yadav, Advocate
           Mr. Chirag Kundu, Advocate
           Mr. Sushil Jain, Advocate
           Mr. Suchin Kadyan, Advocate
           Mr. Ashwani Gaur, Advocate


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             Mr. Vikram Punia, Advocate
             Mr. S.K. Sharma, Advocate for
             Mr. M.L. Sharma, Advocate
             Mr. Ramesh Hooda, Advocate
             Mr. Karan Singh, Advocate
             Mr. Rahul Vats, Advocate, for the landowners.

             Mr. Sudeep Mahajan, Addl.A.G., Haryana.
             Mr. Abhinash Jain, AAG, Haryana.
             Ms. Vibha Tewari, AAG, Haryana.

             *****

G.S. SANDHAWALIA, J.

For the reasons assigned in detailed judgment of even date passed in RFA No.4101 of 2008 titled as "HSIDC (now Haryana State Industrial & Infrastructure Development Corporation) Vs. Rajesh Kumar-II & others", the present appeal is disposed of.





05.07.2019                                   (G.S. SANDHAWALIA)
Naveen                                               JUDGE


             Whether speaking/reasoned:       Yes/No
             Whether Reportable:              Yes/No




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