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Delhi High Court - Orders

M/S Kmp Expressways Ltd vs Ibdi Bank Limited & Anr on 29 July, 2021

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~11 & 14
                         *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +    O.M.P. (COMM) 35/2021 & I.A. Nos. 1163/2021, 1164/2021 &
                              1165/2021

                              M/S KMP EXPRESSWAYS LTD.                   ..... Petitioner
                                            Through: Mr Pallav Shishodia, Senior Advocate
                                                       along with Mr Deepak Khurana, Mr
                                                       Tejasv Anand and Ms Nishtha
                                                       Wadhwa, Advocates.
                                            versus
                              IBDI BANK LIMITED & ANR.                   ..... Respondents
                                            Through: Mr Gopal Jain, Senior Advocate with
                                                       Mr Raunak Dhillon, Ms Madhavi
                                                       Khanna, Ms Isha Malik and Ms
                                                       Niharika Shukla, Advocates for R-1.
                                                       Mr Sudhir Nandrajog, Senior
                                                       Advocate with Mr Anil Grover,
                                                       Senior Additional Advocate General
                                                       for State of Haryana and Mr
                                                       Parvinder Chauhan, Advocate for
                                                       HSIIDC/R-2.
                                                     AND
                         +    O.M.P. (COMM) 441/2020 & I.A. Nos. 6079/2020 & 6766/2020
                              HARYANA STATE INDUSTRIAL INFRASFUCTURE
                              DEVELOPMENT CORPORATION LTD             ..... Petitioner
                                           Through: Mr Sudhir Nandrajog, Senior
                                                    Advocate with Mr Anil Grover,
                                                    Senior Additional Advocate General
                                                    for State of Haryana and Mr
                                                    Parvinder Chauhan, Advocate for
                                                    HSIIDC.
                                           versus
                              IDBI AND ANR                            ..... Respondents
                                           Through: Mr Gopal Jain, Senior Advocate with
                                                    Mr Raunak Dhillon, Ms Madhavi
                                                    Khanna, Ms Isha Malik and Ms


Signature Not Verified
Digitally Signed
By:DUSHYANT
RAWAL
                                                         Niharika Shukla, Advocates for R-1.
                                                        Mr Pallav Shishodia, Senior Advocate
                                                        along with Mr Deepak Khurana, Mr
                                                        Tejasv Anand and Ms Nishtha
                                                        Wadhwa, Advocates for R-2.

                              CORAM:
                              HON'BLE MR. JUSTICE VIBHU BAKHRU
                                         ORDER

% 29.07.2021 [Hearing Held Through Videoconferencing] List on 28.09.2021.

VIBHU BAKHRU, J JULY 29, 2021 RK Signature Not Verified Digitally Signed By:DUSHYANT RAWAL