Delhi High Court - Orders
M/S Kmp Expressways Ltd vs Ibdi Bank Limited & Anr on 29 July, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~11 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 35/2021 & I.A. Nos. 1163/2021, 1164/2021 &
1165/2021
M/S KMP EXPRESSWAYS LTD. ..... Petitioner
Through: Mr Pallav Shishodia, Senior Advocate
along with Mr Deepak Khurana, Mr
Tejasv Anand and Ms Nishtha
Wadhwa, Advocates.
versus
IBDI BANK LIMITED & ANR. ..... Respondents
Through: Mr Gopal Jain, Senior Advocate with
Mr Raunak Dhillon, Ms Madhavi
Khanna, Ms Isha Malik and Ms
Niharika Shukla, Advocates for R-1.
Mr Sudhir Nandrajog, Senior
Advocate with Mr Anil Grover,
Senior Additional Advocate General
for State of Haryana and Mr
Parvinder Chauhan, Advocate for
HSIIDC/R-2.
AND
+ O.M.P. (COMM) 441/2020 & I.A. Nos. 6079/2020 & 6766/2020
HARYANA STATE INDUSTRIAL INFRASFUCTURE
DEVELOPMENT CORPORATION LTD ..... Petitioner
Through: Mr Sudhir Nandrajog, Senior
Advocate with Mr Anil Grover,
Senior Additional Advocate General
for State of Haryana and Mr
Parvinder Chauhan, Advocate for
HSIIDC.
versus
IDBI AND ANR ..... Respondents
Through: Mr Gopal Jain, Senior Advocate with
Mr Raunak Dhillon, Ms Madhavi
Khanna, Ms Isha Malik and Ms
Signature Not Verified
Digitally Signed
By:DUSHYANT
RAWAL
Niharika Shukla, Advocates for R-1.
Mr Pallav Shishodia, Senior Advocate
along with Mr Deepak Khurana, Mr
Tejasv Anand and Ms Nishtha
Wadhwa, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 29.07.2021 [Hearing Held Through Videoconferencing] List on 28.09.2021.
VIBHU BAKHRU, J JULY 29, 2021 RK Signature Not Verified Digitally Signed By:DUSHYANT RAWAL