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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Telangana - Subsection

Section 80(1)(l) in Telangana District Boards Act, 1955

(l)the printing and publishing of such annual or periodic reports on the whole or any branch of its administration as the Government may by general or special order, require the Board to submit.