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Chattisgarh High Court

Prakash Kedia vs State Of Chhattisgarh 23 Wps/6731/2018 ... on 9 October, 2018

      HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                     WPC No. 2489 of 2018

     Prakash Kedia Versus State of Chhattisgarh & Others




09/10/2018

Shri Sumesh Bajaj, counsel for the petitioner.

Shri Anand Dadriya, GA for the State. He prays for and is allowed 4 weeks' time to file return.

Sd/-

Judge (Prashant Kumar Mishra) Barve