Section 61(8)(c) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 61(8)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(8)(c) in The U.P. Factories Rules, 1950

(c)Large quantities of such liquids shall be stored in isolated adequately ventilated building or fire resisting construction or in storage tanks, preferably under ground and at a distance from any building as required in the Petroleum Rules, 1976.

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State of Uttar Pradesh - Subsection

Section 61(8)(c) in The U.P. Factories Rules, 1950