115. Power of Central Government and Administrator to empower or authorise by general or special order.
(1)Where, by this Act, a power has been conferred on the Central Government, or the Administrator to make any authorisation or exemption or to make any order or direction then, such power may be exercised by a general or special order.(2)Where, by this Act, a power has been conferred on the Central Government or the Administrator to empower or authorise any officer, then, such officer may be empowered or authorised, as the case may be, by name or by virtue of office.
