Supreme Court - Daily Orders
Ram Pal (D) Thr Lr. vs Deputy Director Consolidation ... on 10 January, 2017
Bench: Madan B. Lokur, R.K. Agrawal
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.3962 OF 2016
IN
SPECIAL LEAVE PETITION (C) NO.25976 OF 2016
RAM PAL (D) THR LR. ...PETITIONER(S)
VERSUS
DEPUTY DIRECTOR CONSOLIDATION
SULTANPUR AND ORS. ...RESPONDENT(S)
O R D E R
We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.
.............................J. (MADAN B. LOKUR) .............................J. (R.K. AGRAWAL) NEW DELHI JANUARY 10, 2017 Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.01.11 17:04:22 IST Reason: CHAMBER MATTER SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 3962/2016 in SLP(C) No. 25976/2016 RAM PAL (D) THR LR. Petitioner(s) VERSUS DEPUTY DIRECTOR CONSOLIDATION SULTANPUR AND ORS. Respondent(s) Date : 10/01/2017 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE R.K. AGRAWAL By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
(signed order is placed on the file)