Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 3 in Tamil Nadu Prohibition of Smoking and Spitting Act, 2002 3. Declaration of places of public work or use. - The Government may by notification, declare any place of public work or use in the State of Tamil Nadu to be a place for the purpose of this Act.
