Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Government Of Nct Of Delhi Through Its ... vs Delhi High Court Bar Association Etc on 8 October, 2014

Bench: Chief Justice, S.A. Bobde, Abhay Manohar Sapre

                ITEM NO.8                      COURT NO.1               SECTION XIV

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

                I.A. 5-7/2014 in
                Civil Appeal Nos. 10478-10480/2013

                GOVT.OF NCT OF DELHI & ANR.                               Appellant(s)

                                                       VERSUS

                DELHI HIGH COURT BAR ASSOC.& ANR.ETC.                     Respondent(s)
                (For early hearing and office report)

                Date : 08/10/2014       These applications were called on
                                            for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE S.A. BOBDE
                              HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

                For Appellant(s)         Mr. Tushar Mehta, ASG
                                         Ms. Purnima Bhat,Adv.


                For Respondent(s)        Ms. Neelam Rathore, Adv.
                                         Mr. Nikilesh Ramachandran,Adv.

                                         Mr. Ritesh Kumar,Adv.

                                         Mr. Navin Chawla, Adv.
                                         Mr. Arpit Maheshwari, Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

List along with the main matter.

[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.10.09 17:04:53 IST Reason: