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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(3)(l) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(l)"Magistrate" means a magistrate of the first class or second class and includes a magistrate. of the third class when he is specially empowered by the Executive Committee to try forest offences.