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[Cites 0, Cited by 0] [Section 6(7B)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(7B)(a) in The Service Tax Rules, 1994

(a)[0.12 per cent.] [Substituted (w.e.f. 1.04.2012) by Notification No.3/2012-Service Tax dated 17.03.2012.] of the gross amount of currency exchanged for an amount up to rupees 100,000, subject to the minimum amount of [rupees 30] [Substituted (w.e.f. 1.04.2012) by Notification No.3/2012-Service Tax dated 17.03.2012.] and;