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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2) in The Indian Post Office Act, 1898

(2)In particular and without prejudice to the generality of the foregoing power, such rules may prescribe-
(a)the manner in which, and the conditions subject to which, such orders may be issued and paid in India; and
(b)the rates of commission to be charged thereon.